Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(1) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (1)The Board may appoint any one or more of the following officers, namely: -(a)the Estate Officer; and(b)the Dean of Student Welfare.
