Section 134(1)(k) in Patent Rules, 2003

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Union of India - Subsection

Section 134(1)(k) in Patent Rules, 2003

(k)[ as to when any application is made or action taken involving an entry in the register, publication in the ] [Substituted by S.O. 1418(E), dated 28.12.2004, for Clause (k) (w.e.f. 1.1.2005). ][Official Journal] [ Substituted by S.O. 657(E), dated 5.5.2006, for " Official Gazette" (w.e.f. 5.5.2006).][or otherwise, if the nature of the application or action is specified in the request.] [Substituted by S.O. 1418(E), dated 28.12.2004, for Clause (k) (w.e.f. 1.1.2005). ]

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Union of India - Subsection

Section 134(1)(k) in Patent Rules, 2003