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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Tamilnadu - Subsection

Section 134(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)No fee shall be levied for the grant of licence, where no admission fee is charged for the performance. Otherwise a fee of rupees five shall be levied for grant of the licence.Form A(See Rule 35 - Part II)Application