Indian Kanoon - Search engine for Indian Law

Bombay High Court

Kamlesh Monohar Kanungo vs The Joint Commissioner Of Income Tax ... on 30 November, 2018

                                                Before: Aniruddha M. Chandekar
                                                Prothonotary & Senior Master.
                                                Date: 30th November, 2018.
CALLED OUT FOR REJECTION :

165. ITXAL/1436/2018 )            Mr. Kunal Kanungo, Advocate for the Appellant.
     WITH            )
     NMA/504/2018    )            P.C.:       The Appellant and/or his/her Advocate to
     ITXAL/1436/2018 )            remove office objections on the Appeal and to get the
                     )            same numbered and/or registered on or before
166. ITXAL/1437/2018 )            28.12.2018, failing Appeal to stand rejected under the
     WITH            )            provisions of O.S. Rule 986 for non-compliance of
     NMA/503/2018    )            office objections.
     ITXAL/1437/2018 )



30/11/2018

Prothonotary and Senior Master ::: Uploaded on - 06/12/2018 ::: Downloaded on - 30/12/2018 12:08:40 :::