Section 15(5)(b) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

(b)where, in the opinion of the Chancellor, he has engaged himself in activities prejudicial to the interest of the Cluster University; or

Legal Document View