(1)The Executive Council shall be the principal executive authority of the University, and shall consist of the following members, namely(i)The Vice-Chancellor - ex officio Chairman;(ii)one nominee of the Chancellor;(iii)the Director of Higher Education, or his representative not below the rank of Joint Director;(iv)The Director of Technical Education, or his representative not below the rank of Joint Director;(v)the Director of Medical Education and Research, or his representative of not below the rank of Joint Director;(vi)one Head of a University Department, elected from amongst themselves as prescribed by the Statutes;(vii)two Principals, elected by the Senate from amongst its members;(viii)two Teachers, other than Principals and Heads of University Departments, elected by the Senate from amongst its members;(ix)seven persons, other than Principals, Teachers and student members elected by the Senate, from amongst its members;(x)one Dean elected by the Deans of Faculties, from amongst themselves; and(xi)three persons, representing the Faculties or group of Faculties elected by the Academic Council from amongst its members as prescribed by the Statutes :[* * *] [Proviso was deleted by Maharashtra 7 of 1988, section 4(a).]
