Section 6(1)(a) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)a minimum plinth area of 150 Sq. meters. Out of which a minimum 100 Sq. Meters shall be RCC Roof structure.

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