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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(a) in The Mines Rules, 1955

(a)have a floor area of not less than [14 square metres] [ Substituted by G.S.R. 31, dated 29.12.1960.]; and
(i)[ in the case of a flat roof, a height of not less than 2.5 metres to the lowest part of the roof; and [Substituted by G.S.R. 31, dated 29.12.1960. ]
(ii)where the roof is a sloping one, a height of not less than 1.8 metres to the lowest part of the roof and not less than 2.5 metres to the highest part of the roof;]