Calcutta High Court (Appellete Side)
Gour Mohan Mandal & Ors vs Abu Talak Gazi on 28 March, 2025
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
28.03.2025 Court No. 18 Item No. 07 (Suvendu) CPAN 102 of 2021 In WPA 5823 of 2020 Gour Mohan Mandal & Ors.
-Versus-
Abu Talak Gazi Mr. Kamalesh Bhattacharya Mr. Anindya Bhattacharya ...for the applicants It has been submitted by Mr. Kamalesh Bhattacharya, learned advocate representing the applicants that contempt application is not being pressed.
In view of aforesaid submission made on behalf of the applicants, contempt application stands dismissed as not pressed.
Parties to act on the server copy of this order duly downloaded from the official webside of this Court.
(Saugata Bhattacharyya, J.)