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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(y) in The U.P. Factories Rules, 1950

(y)Internal stairs shall be constructed of non-combustible materials throughout and at least one of the external stairs, which affords a means of access in case of fire, shall be of non-combustible material throughout.