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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

Bombay Presidency - Subsection

Section 3A(1)(d) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(d)all officers and servants of the existing Council, shall continue to be the officers and servants of the new Council;