Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in The Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003 10. Power of Government to authorise any person to act under this Act.— The Government may, by notification, authorise one or more persons who shall be competent to act under this Act.
