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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Gujarat - Subsection

Section 62(2)(b) in Birsa Munda Tribal University Act, 2017

(b)frame the first Statutes, Ordinances and regulations under this Act and submit them for confirmation to the respective authorities when they commence to exercise their functions.