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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(f) in Indian Medicine Central Council (Election) Rules, 1975

(f)Before the commencement of the actual election on the date so intimated, the Registrar of the University shall invite the members to inspect ballot box in case they may like to do so and he shall then lock the box;