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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(2)(vi) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(vi)all graduates registered or deemed to be registered as graduates of any existing University shall be deemed to be registered as graduates of the corresponding University;