Section 100(4)(a) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

[Cites 0, Cited by 0] [Section 100(4)] [Section 100] [Entire Act]

(a)On initial registration, the scale of fees payable will be as follows :

(i)Vessels up to and including 50 tons gross Rs. 40.

(ii)Vessels from 51 to 100 tons gross.................Rs. 60.

(iii)Vessels from 101 to 200 tons gross..................Rs. 80.

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