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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(2)(cc) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(cc)the Bihar Sugarcane (Regulation of Supply and Purchase) (Third Amendment), Ordinance, 1976 (Bihar Ordinance no. 196 of 1975);