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Union of India - Section

Section 36 in The Mines Rules, 1955

36. Provision of water for washing, etc

.-(1) Where a piped water supply is available, a sufficient number of water taps, conveniently accessible, shall be provided in or near such latrines.
(2)If piped water supply is not available a sufficient quantity of water shall be kept stored in suitable receptacles near such latrines.