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Christ Church Mcconaghy School ... vs Registrar, Firms, Societies And Chits, ... on 18 February, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.56                                  COURT NO.8                SECTION XVI-A

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No.96/2019

     CHRIST CHURCH MCCONAGHY
     SCHOOL SOCIETY, LUCKNOW & ANR.                                       Petitioner(s)

                                                        VERSUS

     REGISTRAR,
     FIRMS, SOCIETIES                 AND CHITS, LUCKNOW, UP & ORS.       Respondent(s)

     (FOR   ADMISSION                 and       I.R.;   and,   IA   No.7326/2019-   FOR    STAY
     APPLICATION)


     Date : 18-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                    Mr. Dhruv Mehta, Sr. Adv.
                                          Mr. M.C. Dhingra, Adv.
                                          Mr. Gaurav Dhingra, AOR
                                          Mr. Priyansh Kant Roy, Adv.
                                          Mr. Gaurav Mehrotra, Adv.
                                          K. Indira, Adv.
                                          Ms. Shobha Gupta, Adv.

     For Respondent(s)                    Mr.   Raju Ramachandran, Sr. Adv.
                                          Mr.   Santosh Kumar, Adv.
                                          Mr.   Prafulla R. Tiwari, Adv.
                                          Mr.   Debashish Chauhan, Adv.
                                          Ms.   Charu Ambwani, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on 27.02.2019.

Reason: (MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER