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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1)(iii) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(iii)maintain a Register of Overtime in Form XXIII, recording therein the number of hours of and wages paid for, overtime work, if any;