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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(1) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(1)There shall be a Reception Unit in every Children Home which shall take care of children during the pendency of enquiries by the Child Welfare Committee.