Section 52(6)(e) in Mother Teresa Women's University Act, 1984

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State of Tamilnadu - Subsection

Section 52(6)(e) in Mother Teresa Women's University Act, 1984

(e)to supply the Chancellor, copies of the agenda of the meetings of the authorities of the University as soon as they are issued and the minutes of the proceedings of such meetings; and

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State of Tamilnadu - Subsection

Section 52(6)(e) in Mother Teresa Women's University Act, 1984