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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 88(2)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)Where the disciplinary authority itself holds the inquiry, any reference to the Inquiry Officer in the rules shall be construed as a reference to the disciplinary authority.