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Manipur High Court

Baiklian Paite vs State Of Manipur on 22 November, 2022

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                           Item No. 82-84
                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                                    MC(Crl.A.) No. 22 of 2022 with
                                     Crl.A. No. 20 of 2019 with
                                        Crl.A. No. 23 of 2019

   Baiklian Paite
                                                                 .....Applicant/s
                                                    - Versus -

   State of Manipur
                                                                 .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 22.11.2022 Heard Mr. A. Priyokumar Sharma, learned counsel appearing for the applicant.

Issue notice, returnable within 2 (two) weeks. Mr. Y. Ashang, learned PP enter appearance and accepts notice on behalf of respondents, hence, no formal notice is called for.

List these cases again on 14.12.2022. In the meantime, respondents are directed to file objection, if so advised.

JUDGE joshua Digitally signed by KH. JOSHUA KH. JOSHUA MARING MARING Date: 2022.11.23 09:50:42 +05'30'