Manipur High Court
Baiklian Paite vs State Of Manipur on 22 November, 2022
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Item No. 82-84
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(Crl.A.) No. 22 of 2022 with
Crl.A. No. 20 of 2019 with
Crl.A. No. 23 of 2019
Baiklian Paite
.....Applicant/s
- Versus -
State of Manipur
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 22.11.2022 Heard Mr. A. Priyokumar Sharma, learned counsel appearing for the applicant.
Issue notice, returnable within 2 (two) weeks. Mr. Y. Ashang, learned PP enter appearance and accepts notice on behalf of respondents, hence, no formal notice is called for.
List these cases again on 14.12.2022. In the meantime, respondents are directed to file objection, if so advised.
JUDGE joshua Digitally signed by KH. JOSHUA KH. JOSHUA MARING MARING Date: 2022.11.23 09:50:42 +05'30'