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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(3)(b) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(b)if the compensation relates to the share of a minor in joint Hindu family property left in West Pakistan, the compensation shall be paid to the Karta of the joint Hindu family: