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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(xi) in The Orissa Consumer Welfare Fund Rules, 2005

(xi)It must have raised or be in a position to raise an amount at least equal to the grant it asks for from the fund, through other sources except from trade or industry: