Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)any generating company or other supplier of electricity in accordance with the regulations prescribed by the Commission governing the power purchase procurement process.