Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(2)(b) in Rajasthan Public Trust Act, 1959

(b)that fee to be paid under Sub-section (3) and the form of application, and the particulars thereof under Sub-section (4) of Section 17;