Bombay High Court
Indian Church Trustees Through Its ... vs State Of Maharashtra And 3 Ors on 31 March, 2023
Author: Gauri Godse
Bench: R. D. Dhanuka, Gauri Godse
1/2 P-1-RPWL-87-2019-RPWL-59-2019.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
REVIEW PETITION (L) NO. 59 OF 2019
IN
WRIT PETITION NO. 2197 OF 1998
Prabhu Yeshu Janmotsav ... Petitioner
vs.
State of Maharashtra and 3 Ors. ... Respondents
WITH
REVIEW PETITION (L) NO. 87 OF 2019
IN
WRIT PETITION NO. 2197 OF 1998
Indian Church Trustees through its Bishop ... Petitioners
Anilkumar Manoharlal Lund and Anr.
vs.
State of Maharashtra and 3 Ors. ... Respondents
Mr. Ankur Shah a/w. Mr. Jatin Sheth for the Petitioner in
RPWL/59/2019.
Mr. Ankur Shah a/w. Mr. Jatin Sheth i/b. Mr. Joshua Abhay
Patnigere for the Petitioner in RPWL/87/2019.
Ms. Juhi Shah i/b. M/s. I.V. Merchant & Co. for the Respondent
No. 3 in both the Review Petitions.
Mr. Milind More, Addl. Government Pleader for the State.
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CORAM : R. D. DHANUKA &
GAURI GODSE, JJ.
DATED : 31 MARCH, 2023 P.C. :-
1. Mentioned not on board by the learned counsel for the Petitioner by way of a praecipe.
2. Office is directed not to place these matters before the bench of which Gauri Godse, J. is a member.
(GAURI GODSE, J.) (R. D. DHANUKA, J.) ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:29:17 :::