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Supreme Court - Daily Orders

Fiitjee Limited vs Brahmos Aerospace Pvt. Ltd. on 26 October, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.809                                   COURT NO.2                SECTION XIV

                                          S U P R E M E C O U R T O F     I N D I A
                                                  RECORD OF PROCEEDINGS

       Diary No(s). 34122/2017

       (Arising out of impugned final judgment and order dated 17-10-2017
       in FAOOS No. 77/2017 04-05-2017 in FAOOS No. 77/2017 passed by the
       High Court Of Delhi At New Delhi)

       FIITJEE LIMITED & ANR.                                                  Petitioner(s)

                                                           VERSUS

       BRAHMOS AEROSPACE PVT. LTD.                                             Respondent(s)


       Date : 26-10-2017 This petition was mentioned today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER


       For Petitioner(s)                      Mr. Gagan Gupta, AOR (Mentioned by)

       For Respondent(s)


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

List tomorrow the 27th October, 2017 before appropriate Bench.



       (OM PARKASH SHARMA)                             (RAJINDER KAUR)
         AR CUM PS                                      BRANCH OFFICER

(Listing proforma is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.10.26 16:23:44 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA