Supreme Court - Daily Orders
Fiitjee Limited vs Brahmos Aerospace Pvt. Ltd. on 26 October, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.809 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 34122/2017
(Arising out of impugned final judgment and order dated 17-10-2017
in FAOOS No. 77/2017 04-05-2017 in FAOOS No. 77/2017 passed by the
High Court Of Delhi At New Delhi)
FIITJEE LIMITED & ANR. Petitioner(s)
VERSUS
BRAHMOS AEROSPACE PVT. LTD. Respondent(s)
Date : 26-10-2017 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Gagan Gupta, AOR (Mentioned by)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow the 27th October, 2017 before appropriate Bench.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
(Listing proforma is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.10.26 16:23:44 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA