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Supreme Court - Daily Orders

Dorairaj vs Doraisamy (Dead) And Ors on 24 July, 2024

Bench: C.T. Ravikumar, Sanjay Karol

                                                 1

     ITEM NO.108                         COURT NO.12                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2129-2130/2012

     DORAIRAJ                                                       Appellant(s)

                                                VERSUS

     DORAISAMY (DEAD) AND ORS. & ORS.                               Respondent(s)

     ([ RETAIN IN THE LIST ]
      IA No. 113014/2022 - INTERVENTION APPLICATION)

     Date : 24-07-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                         HON'BLE MR. JUSTICE SANJAY KAROL

     For Appellant(s)             Mr. V.giri, Sr. Adv.
                                  Mr. Rajiv Bhalla, Sr. Adv.
                                  Mr. V.raghavachari, Sr. Adv.
                                  Mr. G. Balaji, AOR
                                  Ms. Jyotika Malhotra, Adv.
                                  Ms. Shase, Adv.
                                  Ms. Gauri, Adv.
                                  Mr. Rajeev M.roy, Adv.
                                  Mr. Anand Selvam, Adv.
                                  Mr. P.srinivasan, Adv.
                                  Mr. Dr.d.jayaprakash, Adv.
                                  Mr. Atchaya Gopal, Adv.
                                  Mr. Muthuvel Palani, Adv.
                                  Mr. Mukesh Kumar Singh, Adv.
                                  Mr. Poorna Chandan, Adv.
                                  Ms. R.shase, Adv.


     For Respondent(s)            Mr. Nishit Agrawal, AOR
                                  Ms. Kanishka Mittal, Adv.
                                  Ms. Vanya Agrawal, Adv.

                                  Mr. P. V. Yogeswaran, AOR
                                  Mr. Balaji Srinivasan, AOR
                                  Dr. Mrs. Vipin Gupta, AOR
Signature Not Verified
                                  Mr. Rajeev Singh, AOR
Digitally signed by
VARSHA MENDIRATTA
Date: 2024.07.25
14:58:15 IST
Reason:
                                  Mr. M.c. Dhingra, Adv.
                                  Mr. Gaurav Dhingra, AOR
                                  Mr. Arvind Kumar Singh, Adv.
                                  Mr. Mahendra Ram, Adv.
                                 2

                   Mr. Akhilesh Dubey, Adv.
                   Mr. Deepak Rana, Adv.
                   Mr. Surendra Gautam, Adv.
                   Mr. Piyush Kant Roy, Adv.
                   Mr. Raghvendra Shukla, Adv.
                   Mr. Joginder Kumar, Adv.


                   Mr. Ravishankar Rao Adv, Adv.
                   Mr. G.ilamurugu, Adv.
                   Ms. Aswathi M.k., AOR

                                      Mr. Anand Mishra, AOR
                   Mr. Amrendra Kumar Singh, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List in the week commencing 05.08.2024.

(VARSHA MENDIRATTA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)