Supreme Court - Daily Orders
Dorairaj vs Doraisamy (Dead) And Ors on 24 July, 2024
Bench: C.T. Ravikumar, Sanjay Karol
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ITEM NO.108 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2129-2130/2012
DORAIRAJ Appellant(s)
VERSUS
DORAISAMY (DEAD) AND ORS. & ORS. Respondent(s)
([ RETAIN IN THE LIST ]
IA No. 113014/2022 - INTERVENTION APPLICATION)
Date : 24-07-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. V.giri, Sr. Adv.
Mr. Rajiv Bhalla, Sr. Adv.
Mr. V.raghavachari, Sr. Adv.
Mr. G. Balaji, AOR
Ms. Jyotika Malhotra, Adv.
Ms. Shase, Adv.
Ms. Gauri, Adv.
Mr. Rajeev M.roy, Adv.
Mr. Anand Selvam, Adv.
Mr. P.srinivasan, Adv.
Mr. Dr.d.jayaprakash, Adv.
Mr. Atchaya Gopal, Adv.
Mr. Muthuvel Palani, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Poorna Chandan, Adv.
Ms. R.shase, Adv.
For Respondent(s) Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Ms. Vanya Agrawal, Adv.
Mr. P. V. Yogeswaran, AOR
Mr. Balaji Srinivasan, AOR
Dr. Mrs. Vipin Gupta, AOR
Signature Not Verified
Mr. Rajeev Singh, AOR
Digitally signed by
VARSHA MENDIRATTA
Date: 2024.07.25
14:58:15 IST
Reason:
Mr. M.c. Dhingra, Adv.
Mr. Gaurav Dhingra, AOR
Mr. Arvind Kumar Singh, Adv.
Mr. Mahendra Ram, Adv.
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Mr. Akhilesh Dubey, Adv.
Mr. Deepak Rana, Adv.
Mr. Surendra Gautam, Adv.
Mr. Piyush Kant Roy, Adv.
Mr. Raghvendra Shukla, Adv.
Mr. Joginder Kumar, Adv.
Mr. Ravishankar Rao Adv, Adv.
Mr. G.ilamurugu, Adv.
Ms. Aswathi M.k., AOR
Mr. Anand Mishra, AOR
Mr. Amrendra Kumar Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the week commencing 05.08.2024.
(VARSHA MENDIRATTA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)