Section 1 in The Kerosene (Restriction on use and Fixation of Ceiling Price) Order, 1993
1. Short title and commencement.
(1)This Order may be called the Kerosene (Restriction on Use Fixation of Ceiling Price), Order, 1993.(2)It extends to the whole of India.(3)It shall come into force on the date of its publication in the official Gazette.
