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State of Uttar Pradesh - Section

Section 7 in The U.P. Higher Judicial Service Rules, 1975

7. Reservation of posts for Scheduled Caste, etc.

- Reservation to posts in the service for members of the Scheduled Castes, Scheduled Tribes and others shall be in accordance with the orders of the Government for reservation in force at the time of recruitment.Note-Copies of the orders of the Government in force at the commencement of these rules are given In Appendix 'B\