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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(3)(i) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

(i)requirements or conditions on manufacturers, distributors, users and other persons who produce or handle commodities with respect to type, size, thickness, labelling and composition of packaging, with respect to its use and disposal, including standards or norms for material degradability and re-cyclability under sub-section (2) of section 4; and