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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(viii) in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(viii)The college shall prepare the merit list taking into account all the applications i.e., forwarded by the District Education Officer and also received in the college. The merit list has to be submitted to the District Education Officer concerned who shall verify and ensure that all the applications sent by him are included in the merit list, (ix) The merit list should be displayed at the college, District Education Officer's Office concerned and also on www. aponline. gov.in by the District Education Office concerned one week before the admission of the candidates in the following proforma.