Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 286 in The Bihar Municipal Act, 2007

286. Power of Municipality to define and to alter limits of slum.

- The Municipality may define the external limits of any slum and may, from time to time, alter such limits.