Supreme Court - Daily Orders
Bilash Kumar Behera vs State Of Odisha And Ors Etc. on 4 May, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.17 COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13729-13730/2017
(Arising out of impugned final judgment and order dated 17/01/2017
in WPC No. 1697/2016 and WPC No. 17571/2016 passed by the High
Court of Orissa at Cuttack)
BILASH KUMAR BEHERA Petitioner(s)
VERSUS
STATE OF ODISHA AND ORS ETC. Respondent(s)
(WITH Interim Relief and Office Report)
Date : 04/05/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. T.K. Ganju, Sr. Adv.
Mr. U.Ch. Mohanty, Adv.
Mr. Kumar Gaurav, Adv.
Mr. B.N. Dubey, Adv.
Ms. Swarupama Chaturvedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner wants to withdraw the petitions and approach the High Court by way of review petition.
The special leave petitions are dismissed as withdrawn.
Signature Not Verified Digitally signed by SANJAY KUMAR (SANJAY KUMAR-I) (SHARDA KAPOOR) Date: 2017.05.04 17:11:11 IST Reason: AR-CUM-PS COURT MASTER