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Allahabad High Court

Rajesh Kumar vs State Of U.P. And Another on 12 April, 2024

Author: Rajeev Misra

Bench: Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:64532
 
Court No. - 77
 

 
Case :- APPLICATION U/S 482 No. - 3253 of 2023
 

 
Applicant :- Rajesh Kumar
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Jay Prakash Yadav
 
Counsel for Opposite Party :- G.A.,Nishant Kumar
 

 
Hon'ble Rajeev Misra,J.
 

For orders, see order of date passed in Criminal Revision No. 535 of 2023 (Smt. Kavita Vs. State of U.P. and Another).

Order Date :- 12.4.2024 Vinay