Allahabad High Court
Rajesh Kumar vs State Of U.P. And Another on 12 April, 2024
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:64532 Court No. - 77 Case :- APPLICATION U/S 482 No. - 3253 of 2023 Applicant :- Rajesh Kumar Opposite Party :- State of U.P. and Another Counsel for Applicant :- Jay Prakash Yadav Counsel for Opposite Party :- G.A.,Nishant Kumar Hon'ble Rajeev Misra,J.
For orders, see order of date passed in Criminal Revision No. 535 of 2023 (Smt. Kavita Vs. State of U.P. and Another).
Order Date :- 12.4.2024 Vinay