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[Cites 0, Cited by 1] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2) in The Navy Act, 1957

(2)The Chief of the Naval Staff may impose on any officer below the rank of commander one or more of the following punishments, namely:—
(a)forfeiture of seniority in rank of not more than six months;
(b)forfeiture of time for promotion of not more than six months;
(c)mulcts of pay and allowances.