Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of West Bengal - Subsection Section 72(2) in The West Bengal Motor Vehicles Rules, 1989 (2)On receipt of this intimation under sub-rule (1), the Transport Department shall inform all the registering authorities the details of the stolen vehicle.
