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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)fraudulently defaces, destroys or removes any list, notice or other document affixed by or under the authority of a returning officer; or