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Jammu & Kashmir High Court

Muninder Singh vs Ut Of J&K on 12 August, 2021

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                       Sr. No. 102
                                                                              (Supplementary Cause list)

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                    B.A. No. 234/2021
                                                                    CrlM No. 1411/2021


              Muninder Singh                                            .....Appellant(s)/Petitioner(s)


                                           Through: Mr. Muzaffar Iqbal Khan, Advocate.
                                      Vs

              UT of J&K.                                                          ..... Respondent(s)
                                           Through: Mr. Adarsh Bhagat, GA.

              Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                        ORDER

12.08.2021 Notice.

Mr. Adarsh Bhagat, learned GA waives notice on behalf of respondent. He seeks and is granted a week's time to file response.

List again on 26.08.2021.

(Rajnesh Oswal) Judge Jammu 12.08.2021 Ram Krishan RAM KRISHAN 2021.08.13 11:06 I attest to the accuracy and integrity of this document