Jammu & Kashmir High Court
Muninder Singh vs Ut Of J&K on 12 August, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 102
(Supplementary Cause list)
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
B.A. No. 234/2021
CrlM No. 1411/2021
Muninder Singh .....Appellant(s)/Petitioner(s)
Through: Mr. Muzaffar Iqbal Khan, Advocate.
Vs
UT of J&K. ..... Respondent(s)
Through: Mr. Adarsh Bhagat, GA.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
12.08.2021 Notice.
Mr. Adarsh Bhagat, learned GA waives notice on behalf of respondent. He seeks and is granted a week's time to file response.
List again on 26.08.2021.
(Rajnesh Oswal) Judge Jammu 12.08.2021 Ram Krishan RAM KRISHAN 2021.08.13 11:06 I attest to the accuracy and integrity of this document