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State of Gujarat - Section

Section 32E in The Gujarat Police Act, 1951

32E. Powers and functions of Police Establishment Board.

- The Police Establishment Board shall exercise the following powers and perform the following functions and duties, namely:-(a)Transfer of officers in the rank of Police Inspector and Sub-Inspectors;(b)Prescribe guidelines and instructions for transfer of Subordinate ranks from one Police District to another;(c)Analyses the grievances of the police personnel below the rank of Deputy Superintendent of Police and suggest remedial measures to the State Government;(d)Grant promotion to higher post from the cadre of Constable and Lok Rakshak;(e)Such other functions as may be assigned to it by the State Government.