Section 2(5) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015
(5)"Corporate Surveyor" means a company incorporated under the Companies Act, 2013 or a Firm formed under Partnership Act,1932, or an LLP (Limited Liability Partnership) incorporated under LLP Act 2008 and who is licensed to act as Surveyor and Loss Assessor
