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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(2)(n) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(n)the preparation of a list of persons fit for appointment as 'pujari', 'panda' and 'sevak' of the Mandir after taking into consideration the educational qualifications, religious knowledge, conduct, training and experience and other matters ancillary thereto;