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Gauhati High Court

Ak Interior And Exterior Associates vs Indian Oil Corporation Limited And 5 Ors on 10 April, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                   Page No.# 1/3

GAHC010182852024




                                                            undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4550/2024

         AK INTERIOR AND EXTERIOR ASSOCIATES
         REPRESENTED BY ITS SOLE PROPRIETOR, MR. ABDUL MOTIN,
         AGE 32 YEARS, (IOCL VENDOR CODE 13250005),
         HAVING PLACE OF BUSINESS AT SOUTH SARANIA,
         ASHRAM ROD, ULUBARI, NEAR SARANIA MAJJID,
         GUWAHATI, PIN- 781007, ASSAM.



         VERSUS

         INDIAN OIL CORPORATION LIMITED AND 5 ORS
         A GOVERNMENT OF INDIA ENTERPRISE,
         HAVING ITS REGISTERED OFFICE AT G-9,
         ALI YAVAR JUNG MARG, BANDRA (EAST), MUMBAI-400051,
         AND HAVING ITS STATE OFFICE AT INDIAN OIL BHAWAN, SECTOR-III,
         NOONMATI, GUWAHATI- 781020 (ASSAM).

         2:THE CHAIRMAN
          INDIAN OIL CORPORATION LIMITED
          G-9
         ALI YAVAR JUNG MARG
          BANDRA (EAST)
          MUMBAI-400051.

         3:THE GENERAL MANAGER (ENGINEERING)
          INDIAN OIL-AOD SO
          INDIAN OIL CORPORATION LIMITED

         INDIAN OIL BHAWAN
          SECTOR-III

         NOONMATI
         GUWAHATI- 781020 (ASSAM).
                                                                      Page No.# 2/3


           4:MANAGER (CONTRACTS)
            ERO
            INDIAN OIL CORPORATION LTD. (MD)
            9TH FLOOR CENTRAL WING
            INDIAN OIL BHAWAN

           2
            GARIAHAT ROAD (SOUTH)
            DHAKURIA

           KOLKATA- 700068.

           5:INVESTIGATION COMMITTEE
            (FORMED FOR INVESTIGATION OF INCIDENT AT M/S JAI HANUMAN
           FILING STATION UNDER SILCHAR RO)

           INDIAN OIL-AOD

           INDIAN OIL CORPORATION LIMITED

           N.S. AVENUE
           SILCHAR
           CACHAR
           PIN- 788005

           ASSAM.

           6:ASSISTANT MANAGER (ENGINEERING)
            INDIA OIL-AOD
            INDIAN OIL CORPORATION LIMITED
            N.S. AVENUE
            SILCHAR
            CACHAR
            PIN- 788005

           ASSAM

Advocate for the Petitioner : MR G N SAHEWALLA, MR P DEKA,MS K SARMA,MS T J
SAHEWALLA,MR M SAHEWALLA

Advocate for the Respondent : MR. N BARUAH,
                                                                       Page No.# 3/3

                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

10.04.2025 Heard Mr. G.N. Sahewalla, learned Senior counsel assisted by Mr. M. Sahewalla, learned counsel for the petitioner. Also heard Mr. N. Baruah, learned counsel for the respondents.

The learned counsel for the petitioner has concluded his arguments. Matter be fixed for arguments of the respondent counsel. List on 29.04.2025.

JUDGE Comparing Assistant