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[Cites 0, Cited by 8] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(E) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(E)practicing any profession or the carrying on of any occupation, trade or business or employment in any job which other members of the public, or any section thereof, have a right to use or have access to;