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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(1)(i) in Rajasthan Civil Services (Pension) Rules, 1996

(i)the Government servant has a family, the nomination shall not be in favour of any person or persons other than the members of his family; or