Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 19 in The Navigation Rules, 1893 19. Fittings. - Vessels must have their masts, high awnings and funnels fitted so that they can be let down with ease and speed, and no bamboos or poles shall be erected on or by vessels when at another.
