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State of Punjab - Section

Section 12 in Punjab School Education Board (Employees Service) Regulation, 1988

12. Qualifications and mode of appointment of Secretary.

- The Secretary shall be appointed by direct appointment or by transfer or deputation on tenure basis as provided in section 15 of the Punjab School Education Board Act, 1969. His minimum qualifications and experience shall be as under :-
(i)
(a)A postgraduate degree with atleast 50% marks or its equivalent grade; and
(b)20 years experience in educational administrative-cum-teaching out of which 8 years as Circle Education Officer or its equivalent or higher capacity.
OR